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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(b) in Tamil Nadu Dr. Ambedkar Law University Statutes

(b)The Chairman may direct any member, whose conduct is, in his/her opinion gross to withdraw immediately from the Academic Senate any Member so ordered to withdraw shall do so forthwith and absent himself/herself during the remainder of the day's meeting.