Section 115TD(7)(iii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115TD(7)] [Section 115TD] [Entire Act]

Union of India - Subsection

Section 115TD(7)(iii) in The Income Tax Act, 1961

(iii)registration [under section 12AA or section 12AB] shall include any registration obtained under section 12A as it stood before its amendment by the Finance (No. 2) Act, 1996 (33 of 1996).

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Union of India - Subsection

Section 115TD(7)(iii) in The Income Tax Act, 1961