Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Gujarat - Section

Section 8 in Gujarat Money-Lenders Act, 2011

8. Term of Registration.

- Subject to the provisions of this Act, -
(a)a registration granted under section 7 shall be valid for a period of five years from the date on which it is granted;
(b)a registration validly in force on the appointed day shall be valid till the next 31st day of March of the year in which this Act comes into force.