Section 13(2)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(b)making any incorrect statement or suppressing material information or fact in the application form for admission to the institution or to the examination; or

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State of Uttar Pradesh - Subsection

Section 13(2)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962