Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(27) in Andhra Pradesh Capital Region Development Authority Act, 2014

(27)"occupier" includes:-
(a)a tenant,
(b)an owner in occupation of, or otherwise using his land,
(c)a rent-free tenant of any land,
(d)a licensee in occupation of any land, and
(e)any person who is liable to pay to the owner charges for the use and occupation of any land;