Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 49] [Entire Act] Union of India - Subsection Section 49(1) in Indian Companies Act, 1913 (1)make arrangements on the issue of shares for a difference between the shareholders in the amounts and times of payment of calls on their shares;
