Orissa High Court
Brajabandhu Dash vs The Kendrapara Credit ..... Opposite ... on 5 January, 2026
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.4818 of 2025
Brajabandhu Dash ..... Petitioner
Represented by Adv. -
Nrusingh Charan Rout
-versus-
The Kendrapara Credit ..... Opposite Party
Cooperative Society Ltd.,
Kendrapara
Represented by Adv. -
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
05.01.2026 Order No.
02. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
2. Fresh steps for issuance of notice be filed within a week.
3. List this matter along with I.A. No.3565 of 2025 in the next week.
( A.K. Mohapatra) Judge Rubi Signature Not Verified Page 1 of 1. Digitally Signed Signed by: RUBI BEHERA Reason: Authentication Location: OHC Date: 06-Jan-2026 11:19:24