Supreme Court - Daily Orders
M/S Palam Gas Service vs Commissioner Of Income Tax on 28 April, 2016
ITEM NO.73 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 28706/2015
M/S PALAM GAS SERVICE Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(with interim relief and office report)
Date : 28/04/2016 This petition was called on for hearing today.
For Petitioner(s)
Ms Himanshi Andley, Adv.
Mr. Raj Kumar Mehta,Adv.
For Respondent(s)
Ms Pushpa Kishore, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity of two weeks is granted to the ld. Counsel for the sole respondent for curing the defects in the counter affidavit.
Registry thereafter to process the matter for being listed before the Hon'ble Court as per rules. Signature Not Verified Digitally signed by Hema Joshi Date: 2016.04.30 10:05:03 IST
Reason: (PAWAN DEV KOTWAL)
Registrar