Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(2) in The Rajasthan Municipalities Accounts Rules, 1963

(2)Temporary establishment shall be entered in establishment check register at the end of the space allotted to the permanent establishment and shall not be mixed up with it. The period for which temporary establishment is sanctioned shall be distinctly specified in the check register.