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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(i) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(i)Candidates should have passed or appeared for the final .year of Intermediate Examination (10+2 pattern) with Mathematics, Physics along with Chemistry / Biotechnology / Biology as optionals or related vocational courses in-the fields of, Engineering and Technology, m conducted by the Board of Intermediate Education, Andhra Pradesh along with bridge course or courses conducted by it for candidates enrolled during 2000-2002 and subsequent batches, or any other examination recognized as equivalent thereto by the Board of Intermediate Education, Andhra Pradesh, provided that candidates who have passed or appeared for the final year of Intermediate Examination (10+2 pattern) with Biology, Physics and Chemistry as optionals along with the bridge course examination in Mathematics conducted by the Board of Intermediate Education, Andhra Pradesh shall also be eligible for the Bio-Technology course.