Rajasthan High Court - Jaipur
National Council For Teacher Education vs Maa Sharda Shikshan Evam Prashikshan ... on 17 October, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1196/2019
National Council For Teacher Education
----Appellant
Versus
Maa Sharda Shikshan Evam Prashikshan Sodh Sansthan
----Respondent
For Appellant(s) : Mr. Ashish Sharma For Respondent(s) :
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 17/10/2019 Issue notice of the appeal as well as the application filed under Section 5 of the Limitation Act, returnable within two weeks.
Notices be given Dasti also.
Learned counsel for the appellant may serve copy of memo of appeal as well as application filed under Sec.5 of Limitation Act to Mr. O. P. Sharma, learned counsel who is appearing in the writ petition as well as in the contempt petition.
List after two weeks along with SAW No.1113/2019. (NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J Sandeep/Gourav-95 (Downloaded on 06/06/2021 at 11:51:17 PM) Powered by TCPDF (www.tcpdf.org)