Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(ii) in Chhattisgarh Rice Procurement (Levy) Order 2005 (ii)The purchase officer shall release analysis result for calculation of the price and payment after the confirmation of the stock being as per the uniform specification.
