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State of Punjab - Section

Section 946 in Punjab Jail Manual, 1996

946. Report to be made when cholera occurs.

- When a case of cholera occurs in a Jail it shall be reported by telegram to the Inspector-General and the Director of Public Health, and by letter to the Superintendents of neighbouring Jails, the Director of Public Health, Punjab, and the nearest Civil and Military authorities, to the District or Municipal Medical Officer of Health in whose jurisdiction the jail is located. If other cases follow, a daily report of the progress of the disease and of the measures taken to meet it shall be sent to the Inspector-General and the Director of Public Health, Punjab, in Form No. 114. The report shall continue to be submitted daily for 15 days after occurrence of the last case.