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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(i) in The Rajasthan Special Assistance to Disabled Ex-Service Men and Dependants of Deceased Defence Personnel (Allotment of Lands) Rules, 1963

(i)- Officers of and above the rank of second lieutenant - Fifty bighas of irrigated or one hundred bighas of un-irrigated land.