Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(2) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974 (2)Notwithstanding the repeal of the said Ordinance anything done or any action taken under it, shall be deemed to have been done or taken under this Act.
