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[Cites 1, Cited by 28]

Himachal Pradesh High Court

Harjinder Singh vs . Himachal Wakf Board & Ors. on 24 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Harjinder Singh vs. Himachal Wakf Board & Ors.

CR No. 159 of 2003 a/w CR Nos. 165 of 2004 and 26 of 2005 .

C. R. Nos. 159 of 2003 & 165 of 2004 24.03.2022 Present: Mr. Bhupender Gupta, Sr. Advocate with Ms. Ajit pal Singh Jaswal, Advocate, for the petitioner(s).

Mr. R. K. Bawa, Sr. Advocate with Mr. Ajay Kumar Sharma, Advocate, for the respondent-Wakf Board.

Respondents No. 2 to 9 ex parte.

C.R. No. 26 of 2005 Mr. R. K. Bawa, Sr. Advocate with Mr. Ajay Kumar Sharma, Advocate, for the petitioner.

Mr. Bhupender Gupta, Sr. Advocate with Ms. Ajit pal Singh Jaswal, Advocate, for respondent No. 1.

Respondents No. 2 to 9 ex parte.

Due to paucity of time, the case cannot be heard today.

List on 20.04.2022.

                                                                 (Tarlok        Singh
             Chauhan)
                                                               Judge
                March 24, 2022





                    (sanjeev)




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