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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(d) in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017

(d)the details of encumbrances on the land on which development is proposed including any rights, title, interest or name of any party in or over such land along with details;