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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(6) in The Maharashtra Universities Act, 1994

(6)to carry out social responsibility as an informed and objective critic, to indentify and cultivate talent, to train the right kind of leadership in all walks of life and to help younger generation to develop right attitudes, interests and values;