Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(iii) in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003 (iii)[ Chief Executive Officer, NITI Aayog; and.] [Substituted '(iii) Secretary, Planning Commission; and' by Notification No. G.S.R. 1370(E), dated 6.11.2017 (w.e.f. 23.6.2003).]
