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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(23) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(23)to monitor and evaluate the academic performance of affiliated colleges, recognised institutions, schools, and Pathashalas for affiliation and periodical accreditation;