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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(3)(i) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(i)expenses in providing facilities and comforts such as shelter, shed, parking accommodation and water and other amenities for persons, draught-cattle, pack animals and vehicles coming to the Market Area and on agricultural improvement and development of agricultural marketing in the Market Area, including the construction , maintenance and repair of Link Roads, Culverts, Bridges and other such purposes;