Chattisgarh High Court
Smt. Yamuna Bai & Ors vs The State Of Chhattisgarh & Ors on 17 April, 2017
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition No.1066 of 2002
Smt. Yamuna Bai and others Versus The State of Chhattisgarh and others
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Final
17/04/2017 Mr. A.K. Prasad, counsel for the petitioners.
Mr. Arun Sao, Deputy Advocate General for the
State / respondents No.1 to 3.
Heard.
Call for the record of the revenue authorities and list it after summer vacation.
Sd/-
(Sanjay K. Agrawal) Judge Soma