Section 7(4) in The Water (Prevention And Control Of Pollution) Rules, 1975
(4)[] [Sub-Rule (3) omitted and sub-Rules (4) and (5) renumbered as (3) and (4) by G.S.R. 36(E), dated 29.1.1981 (w.e.f. 29.1.1981). ] Subject to overall sanctioned budget provision, the Chairman shall have full powers to administratively approve and sanction all estimates.
