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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(8) in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016

(8)The conditions for grant of Certificate of Registration under Regulation 8 of these regulations, to the extent relevant, shall be the basis for consideration of an application for grant of renewal of Certificate of Registration.F. Renewal of Certificate of Registration