Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 398 in Bharatiya Nagarik Suraksha Sanhita, 2023

398. Witness protection scheme.

Every State Government shall prepare and notify a Witness Protection Scheme for the State with a view to ensure protection of the witnesses.