Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 269] [Entire Act] State of Jharkhand - Subsection Section 269(1) in Jharkhand Municipal Act, 2011 (1)The State Government may, by notification, constitute, with effect from such date as it may specify in such notification, a committee to be known as the Jharkhand State Municipal Advisory Committee.
