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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(iii) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(iii)that the upper age limit mentioned above shall be relaxed by 10 years in case of women candidates belonging to the Scheduled Castes, Scheduled Tribes and the Other Backward classes.