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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Meghalaya - Subsection

Section 61(a) in The Meghalaya Co-operative Societies Rules

(a)Payment of dividend on shares. - No co-operative society shall pay its share-holders in any year a dividend exceeding twelve and a half per cent on the paid-up shares unless otherwise permitted by the Registrar in writing :