Delhi High Court - Orders
Pahwa Buildtech Pvt. Ltd vs Mr. Jagmohan Singh Arora & Ors on 25 November, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~19 & 20.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10164/2021
PAHWA BUILDTECH PVT. LTD. ..... Petitioner
Through: Mr. Lalit Gupta, Mr. Siddharth Arora
and Mr. Priyansh Jain, Advocates.
versus
MR. JAGMOHAN SINGH ARORA & ORS. ..... Respondents
Through: Mr. Sanjeev Bhandari and Mr. Amit
Dhall, Advocates for respondent
Nos.1 to 3.
+ W.P.(C) 11080/2021
INDIABULLS COMMERCIAL
CREDIT LTD & ANR. ..... Petitioners
Through:
versus
MR JAGMOHAN SINGH ARORA & ORS. ..... Respondents
Through: Mr. Sanjeev Bhandari and Mr. Amit
Dhall, Advocates for respondent
Nos.1 to 3.
Mr. Lalit Gupta, Mr. Siddharth Arora
and Mr. Priyansh Jain, Advocates for
respondent No. 4.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 25.11.2021 C.M. No. 42048/2021 in W.P.(C) 10164/2021 C.M. No. 41940/2021 in W.P.(C) 11080/2021 Issue notice. Mr. Bhandari accepts notice on behalf of respondent Nos. 1 to 3 in these petitions. He states that on account of certain serious Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:27.11.2021 15:24:21 problems in the family of the said respondents, they could not file counter- affidavit(s). However, he assures that the same would be filed positively within the next 10 days. The statement is taken on record.
The respondents are cautioned that in case they do not file their counter-affidavit(s) within the said time, their right to file the same would be closed. In case the counter-affidavit(s) are filed, the petitioner may file the rejoinder before the next date.
The application stands disposed of in the aforesaid terms.
VIPIN SANGHI, J JASMEET SINGH, J NOVEMBER 25, 2021 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:27.11.2021 15:24:21