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Delhi High Court - Orders

Pahwa Buildtech Pvt. Ltd vs Mr. Jagmohan Singh Arora & Ors on 25 November, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Jasmeet Singh

                          $~19 & 20.
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 10164/2021
                                PAHWA BUILDTECH PVT. LTD.                    ..... Petitioner
                                                  Through: Mr. Lalit Gupta, Mr. Siddharth Arora
                                                           and Mr. Priyansh Jain, Advocates.
                                           versus

                                MR. JAGMOHAN SINGH ARORA & ORS.            ..... Respondents
                                                  Through: Mr. Sanjeev Bhandari and Mr. Amit
                                                           Dhall, Advocates for respondent
                                                           Nos.1 to 3.
                          +     W.P.(C) 11080/2021
                                INDIABULLS COMMERCIAL
                                CREDIT LTD & ANR.                          ..... Petitioners
                                                  Through:
                                           versus

                                MR JAGMOHAN SINGH ARORA & ORS.          ..... Respondents
                                             Through: Mr. Sanjeev Bhandari and Mr. Amit
                                                      Dhall, Advocates for respondent
                                                      Nos.1 to 3.
                                                      Mr. Lalit Gupta, Mr. Siddharth Arora
                                                      and Mr. Priyansh Jain, Advocates for
                                                      respondent No. 4.
                                CORAM:
                                HON'BLE MR. JUSTICE VIPIN SANGHI
                                HON'BLE MR. JUSTICE JASMEET SINGH

                                                          ORDER

% 25.11.2021 C.M. No. 42048/2021 in W.P.(C) 10164/2021 C.M. No. 41940/2021 in W.P.(C) 11080/2021 Issue notice. Mr. Bhandari accepts notice on behalf of respondent Nos. 1 to 3 in these petitions. He states that on account of certain serious Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:27.11.2021 15:24:21 problems in the family of the said respondents, they could not file counter- affidavit(s). However, he assures that the same would be filed positively within the next 10 days. The statement is taken on record.

The respondents are cautioned that in case they do not file their counter-affidavit(s) within the said time, their right to file the same would be closed. In case the counter-affidavit(s) are filed, the petitioner may file the rejoinder before the next date.

The application stands disposed of in the aforesaid terms.

VIPIN SANGHI, J JASMEET SINGH, J NOVEMBER 25, 2021 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:27.11.2021 15:24:21