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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2)(d) in Rules Under The Suits Valuation Act

(d)where the land forms part of an estate paying revenue to Government, but is not a definite share of such estate and is not separately assessed as above mentioned, the market value of the land.