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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Rajasthan - Subsection

Section 12A(d) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(d)in case the land available for allotment exceeds the requirement of the land to be allotted to persons declared successful on the basis of the draw of lots, persons from the waiting list in their respective order may be considered for allotment of land;