Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 45(2)] [Section 45] [Entire Act] Union of India - Subsection Section 45(2)(e) in Road Transport Corporations Act, 1950 (e)the grant of refunding respect of unused tickets and concessional passes under section 19.]