Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 22 August, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3631 OF 2022
The Ugar Sugar Works Ltd. ....PETITIONER
V/S
Asst. Commissioner Of Income Tax Circle ....RESPONDENT
Sangli And Ors CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 22nd August, 2022 P.C. :
Due to paucity of time, stand over to 19/09/2022. Interim order, if any, to continue till then.
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