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Bombay High Court

The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 22 August, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3631 OF 2022

 The Ugar Sugar Works Ltd.                              ....PETITIONER
            V/S
 Asst. Commissioner Of Income Tax Circle              ....RESPONDENT

Sangli And Ors CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 22nd August, 2022 P.C. :

Due to paucity of time, stand over to 19/09/2022. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 22/08/2022 ::: Downloaded on - 23/08/2022 12:52:20 :::