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State of Punjab - Section

Section 794 in Punjab Jail Manual, 1996

794. Conditions before a transfer can be made.

- No criminal lunatic shall be transferred from a jail to a lunatic asylum -
(a)unless the Medical Officer certifies, immediately before his despatch, that he is mentally and physically fit to undertake the journey, and
(b)until it has first been ascertained that the Superintendent of the mental hospital to which it is proposed to send him, is prepared to receive him.