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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(xiv) in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976

(xiv)"Super-time Scale of Indian Administrative Service" means any pay scale above the time scale laid down in schedule II of the Indian Administrative Service (Pay) Rules, 1954.