Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 506] [Entire Act] State of Tamilnadu - Subsection Section 506(4) in The Coimbatore City Municipal Corporation Act, 1981 (4)(a)The Special Officer shall receive payment for his services from the municipal fund;(b)The Government may determine the relations of the Special Officer with themselves.
