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State of Tamilnadu - Section

Section 14 in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

14. Curtailment Priority.

- When, because of constraints or otherwise, it becomes necessary to curtail the open access service of the customers, subject to the requirements of Grid Code, the short-term intra state customers shall be curtailed first, followed by the long-term intrastate customers. The open access to, a distribution Licensee shall be the last to be curtailed. SLDC shall frame guidelines for curtailment of intra state open access customers.