Karnataka High Court
Mr Pradip Prabakar vs The Registrar on 24 May, 2012
Author: Ajit J Gunjal
Bench: Ajit J. Gunjal
IN THE HIGH COT OF HA.. NATAKA, AT BANGALORE
DATED THIS TI 24th DAY OF MAY, 2012
BEFORE
THE HON'BLE MR. JUSTICE AJIT J. GUNJAL
WRIT PETITION Nos 1326443311/2012 (GMRES)
BETWEEN:
Mr. Pradip Prabalcar,
S,j Mr. Ch.ales Prabakar,
Major, 136. l9° Main, Vi Block,
Koram.angaia,
Bangaiore 560 095
2. V a;. VanilLa Prabakar,
W/o Mr. Charles Prahakar,
Major,
'36 i0 Maw VI Block
Koramangala,
Bangal we 360 095.
3. MV V. Fiaghavari,
Major, 8/0 Mr. NV. Savec,
84, Qua'ulakshmi Colony, lKakagud
.
Seer nderabad 500005,
Pcpre.sented 5',.' their CPA lJoidei
Mr (diaries Praloakar,
Hitariand, 2, 1 irioor, 48 LavCllc Load,
Bangalore 560 001.
--
4 Mrs. Niruaia. Gopalaansnuan,
9J/ Mr. clopala Nrishnan Nab',
Major, 43, Chandra I/eddy Layout, 8T. Bed,
" ,c' (' i7
IV' P 221
1flirlf'f'"O
C'
Ntp. JAr Wv OW Hol.der
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45, CliawdnF(eddv Layo'.it, S. 1.
A f3;i, I aIvrc
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31 / .rra 5? r4j) L.)LXI4IL CV.
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\1r5 1 14 053)itjI \pt
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lDan:gaiore56.( 042.
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vii SLIIISII /SiL
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Li. .::.Vis a. c&r izai.Li.n
o Mr. N. Pandarinathan:.,
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i-irniajor Havga)ow -- 560018
ii 4 f I5e;u'd
S / o Ar, 91 SYSamkhv.
311:1 .1. , CiiJLi.ihCL.i1LLC,
J 519.
Cross, £vladc..isiv ainn.
Liatwaiorc 01.30 --
0119515 Shill ISV
W/ 0 Mr. .J.avarriohan .PiIlai,
i 31 -, -. is ' 5)
ho i :UlIaiI/'5 :
.ba..nhizai.uI.*e 500 Q4..7
(vLsi. 11. A
W/o Mr. A. Krishnan,
1LCi1r)V Sw agrv...i5..in
Serial n ((isa P.oad,
Bla.rigaIore 560 046.
10. Mr. P. Sririivasalu,
'MV) Vi 51 1 Mra ba,n,
197, 3d Cross, Cambridge Layout,
iiisoor, i3angalore 560 008, --
.4
.,
3
- 3--
1 1. Mrs. Scisanima Thon.ms,
W/o M.t[ F.M. Thomas,
Major, 378, 100 Feet. Road,
H A L H Stage., Indira Nagar,
Baiigadore 560 008.
12 Mr. 13. H. Thomas Ruth,
0 M'
/1)
lapiw k
Major,. 378, 100 Feet Road,
H A L H Stage, Indira N•••a,
Bangalore 560 008.
13. M.rs, Meenakstil Sundari,
W/o Mr. K Viswanathan,
Major, 74. B, 1.. A Cross, A Fhook,
Vinavaka Nagar, H A L
Ha.ngaore abC 1)1 i
-
-.
fyI rs Sandhva Venkatesan,
XV / o Mr. A,R. Venkatesan,
Major, 286, 5th Cross, 12th Main,
Sector V, H S R Layout,
Bangalore 560 034.
--
15. Mrs. Umasankari,
W/r Mr F. Faraiueswaran
Majon. 102, I3anaswadi Road,
Ballgalore 560 1)33
IT Mrs a orna,
o fy11 M a Siva.sa.n.karm,
Mrjor, 748 B, I A Cross, A Block,
Vinaaka Nagar, H A L
Bangaiore 560 017.
--
17. Mr. Ti. Viswanathan,
Sb Mr. K Rai.ua Murthy,
Motor. 748 B. I A Cross, A Block.
Vinavaka Nagar, H A L,
1-'anu3lcfl'e 560 017.
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8 IA Alni a h ai tist
4 , lina
Sb Mi. A Raghw ar'aL-th,
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lix-?,
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360018
idlia (.ot rIb
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&, ii M in ("os
.iiuiniaip' LI
i-4a"galont -- 560 018.
!;' Mi s. Manjulla i?ajashx kn.
N/o'si A Rqni i-u
Maps I8.5. C' A Main, b Block,
Rajui Nagir II Si' ge,
4angaloic' 1(00 if
rirt:p 1; her (PA Holder,
1 kIhQv dai,
63, Ii Main, 9 ('rins.
1 iajpi
Paitgakre Y-t) fliP
2 Mi (koigel'h.matII.
Sf" Vigfrse- llnmis
18, Man, A 4
'-sangalnrr 560 nOR
T% t1 tt. •. I
i.jl tWaS, % --. .sca%L)1' t,
qoWr 'fl a i a 'i '.
M:iioi, G2'), 21 Mii
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1 - fib Ic.
°aJ' N'gr 1' St e.
ago af I
roil s ?12.
Si-' Mi. flininas Mathew.
PR ' M'ii I Al
l3an )lc ) )O8.
Rep t) ins 'i'k Holdcz.
1
Mi s. Sosainnia Thomas.
W/n Mr. K M fliomes,
Mijo 375, 1 0 Fec ? a1
HA 119t p wl a
3a u ')(v&
2 . M ALx-i t Mnthr;w Ciiaclcs.
.
1
a Mr Charles Albert,
J I ('i ;5% karnamQofl It' gas.
Pazg lore 60 016
a 1 dc
Mi. A Sla. y,
W/oMi Lilifilts 1bf Ft.
M:jor, 1 fl4 qfl C' Crnss.
Kstsii'ri 'lagaa, Bu.ngalc'' 3(Jh
('IS.
Mr dakai 'itt 01
M j Sf0 I Math s
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ReM igtB ssdal Mild, nc7.
Irp. b! 'lick iM'A Holder Mx ('tiBi In. Th
S/o Mr. S .1. ("haik. Maij .r,
T{jlaz
a
1ntf. 2' P"vn. 48 tav&lr Rc'nd,
bin 1 )rg% ') Q(
o.'lI m
'iaiej_, f/r M.. 1J. tohu,
R. .4 V-illoi Bur
pd'n'.
1
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M I Ifl 211
M / Mit
I'tsi IlgaL swial settc 17
Pep in I tin ill- A I loI*: Mr fleox g'- i'h nnA%.
S/u Mr. V"gii is ( nlgr. 13/i.
lfittrlwvI Roan. 30 ' ',rw-4 I('fl.
Ba: alt -- USA
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t TC' I)1CIM 1 1 a
AS C'u1ejor
411 1 1 '5b4
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V I:. I• 111 1
Maoi AC hilp
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HA.L iii Stage, Bangalore 560 075.
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Sb sB SJ. Charles, Major.
I iitarrz:riri. 2. 1 Moor, I H Lavaile Road.
Ban a.i.ore :.ft) 001.
33. Mrs. Marls Rripina Edwin,
Major, W/o Mr. FE. Edwin,
F.es.iding at C 162, Madhurvana,
j)
I action We'n \'Iruiibn 41') Z
1
f
3
Rep. by their CPA Holder Mr. Charles
S/e Mr. 5,4. Charles, Major,
rhtanand, 2 I Floor, 48 LavalIe Road,
Bangalore 060 001. --
34. Mr. Melvin Victor Fernandez,
Maie,r, 5/0 Mr. Fernandex,
Residing at (5 162, Madhurvana,
a P --'ea I '\ricineri West Mon.. ai r "1
Fep. in their IJPA Holder Mr. Charles Prabakar,
101 5 1 rsniies Maoi
q
Hitariand, 2, lFloor, 48 Lavalle Road,
Bangaiore 560 001.
35, Mrs. Annev Rnrien Joseph.,
Major, W/o 1:.r, Nesa Rumar Joseph.
Residing at West Wesley Drive, o' FaUna,
Illinois, U.S.A.
5 a 0' ' CM 1t M ivn'
S/c Mr. I W Solomon, 98, 9th. ( toss,
Fatna Villa, Gospel Street,
Lingarajapuram, Bangalore 560 584.
36. Mrs. Pactma., Akkirajri,
'1 i '' tfl ?yO ', 3If'11i3 P.
t
s
1 , Ben nviaci nnaon pts
crflfl 11 reaa ra
Rep. try their QUA Hold.er Mr. Charles Pralninar,
.7
- 8--
8/o Mr. S,J. Charles, Major,
Hitanand, 2., 1 Floor, 48 Lavaile R.oad,
Barigaiore 560 001.
37. Mrs. Prrciila John,
Mejor, W/o Melvin VIctor Fernandez,
Residing at 0 162, Madhurvana,
JP. Roa., Andherl W st, Mun.bal 400 053.
Sep. by their CPA Holder Mr. Charles Prabakar,
8/0 Mn SJ. Charles, Mrjor,
Hitanard, 2, l Floor, 48 Lavaile Road,
BangJ ore 560 001.
--. F17PlTlSrlFR8
(By SrL/Smt: RAJASWARA RN, Advocate)
AND:
The Registha%
City Civil Crnnt,
Behind Cauvery Bhavan,
Bang alore 560 009.
2. The Deputy Registrar,
City Civil Court, Mayo Hall Uriit,
4fl n_.i
neau,
Baugalore. 560 001..
3 Sri. R. Aruareudra
S/o Late Ranra'ah,
Aged about 53 years,
R/at No,35, 9Pavithra Nilaya'
4th Cross, Maruthi Nagar,
Mad lwaia, Bangalore .560 068.
4. SrI. A. Lohith,
S/o F.. Aruareridra,,
aged about 32 ears, 9
9--
0/at No. 35, 'Pavitlrra Niiav&
4th(;n-ss, Mari.ithi Nagar,
MadiwLia, BNngaiore 560 068
T'
.i. his. ft. i1iutir:,a !xcuQ'v,
Ilane Ia1I'iaVa1a\
Aged about 62 years,
R/at llaIaria akananalli 'rlIage
Hobli, F3angalore East Taluk,
Elangalore. 560 (.J6&
6. Sri. S. Parnesh kuniar,
9/0 H. Srinivasa Redctv,
Agai abou.t 3 1 years,
P/at Halanayakanhhai.li Village,
Varth ur Hohil, ISangalore East Ta.luk,
t3angaicre 560 068.
7. Sri. WV. Hanurnantha Reddy,
S/o Late Venkatash.ama.ppa.,
5111cc (lead Err his LOs
a) Sri. Eama Reddy,
S/o Late H.V. Haumantha Redd.
Major in age,
P / at Halana akanahaili Village,
Varth.ur Hobil, Bangtilore East Taluk,
i.3argalore 560 068.
c'1t clnS ilj,s Ujilsid,
D/ o Late WV. Lanumantha Reddv,
lvlajor irr age,
r
or t
VartImr i ioioii, Eangalore East TriaL,
i3angalere 560 068.
--
ci Sri. (lopala. Realty,
/ o Late H V. Harnautta Pedal,
Major in age,
P/at Haiairayakanahalli Vi.ilae, 10
10--
\Jait..h.ur Hohil, Bangalore East. Taluk,
Bangalore 560 068.
--
1:, Sri, Krishna Peddx,
S/o Late HAT, Haumantha Pecidv,
Major in age.
7/at Halariavakanahalli Village,
1
Varthur Habit. Bangalore East Taluk,
fiangalore 560 068.
Sri day who Ocddx,
S/a Late [At.. Haumantha Reddv,
sri jar in age;.
P/at Halanaxakanahaili Village.
Varthur Habib. Bangaiore. East Taink,
Bangalore 560 068•.
1) Sri. Govinda Pa.du iReddy,
8/0 Late. H. V. Flaumantha Reddy,
Majcw in age,
P/at Halana akanahalli Village,
Varthor Hobli, .Bangalore East Taluk,
Eangalore 560 068.
-- RESPONDENTS
(By Sri/Sink SIC. VENEATA EEDDY, Advocate for ES)
These Writ Petitions are filed under Articles 226 & 227 of the
(Doristittition of India. praying to direct the resfondents No. I and 2 tO
issue Certified Copy of ttie. Judgement and deeree in OS.
No. 15326/2005 earn leeted with OS. Ntis. 15312 to 1.532 72 005;
15327/2005; 1.5340/2005 to 15344/2002:; 15582/2005 to 15553/2005;.
15900 to 15903/2005; 16281 t.o 16284/2006; 26679 ta zaE8a/2008
26876/2900 25o' 7 20 2' 58/2002 26z8 /ia 4
7 'i to
K5S'2'a 753 z' '1 zE rnJ zZ' '2 i cdlx !a
it , t 'q a ,it uS s oI)Gaw' :s pr
_:j 15 Lw rIflCASjcx. Q1
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These Writ Petitions coining on for orders on this day the court made
the following order.
ORDER
One week's time granted to (10 the needtui Oiling which, the matter starids dismissed without further reference to Bench, Sd/ JUDGE T By iAMB C--
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N Anist!at Registtfl
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