Section 21(1) in The Punjab Homoeopathic Practitioners Act, 1965
(1)The Council shall by regulations -(a)recognise institutions as required under paragraph (2) of Schedule 1;(b)prescribe the course of training and qualifying examinations including the examinations prior to qualifying examinations;(b)provided that instruction and examinations shall as far as possible be given or held in the languages specified in the regulations.
