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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(1)For generating every Power Alcohol Movement Report, it is essential to upload declaration and relevant documents on website in Form PAMR-1 and shall be signed digitally by the Distillers.