Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(a) in The Orissa Luxury Tax Act, 1995 (a)the value of such stock of luxuries as shown to the satisfaction of the commissioner to have been despatched to places outside Orissa;
