Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Uttarakhand - Subsection

Section 57(1)(d) in Uttaranchal Value Added Tax Act, 2005

(d)any particular dealer is required to obtain registration; or