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State of Jharkhand - Section

Section 42 in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

42. Power to correct mistakes etc.

- Any clerical mistake, patent error or error arising from accidental slip or omission in description of any ancient monument or archaeological site and remains declared to be a protected monument or a protected area by or under this Act may, at any time, be corrected by the State Government by notification in the Official Gazette.