Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97S] [Entire Act] Union of India - Subsection Section 97S(f) in The Companies (Indian Accounting Standards) Rules, 2015 (f)an ability or inability of the issuer to influence the amount of its profit or loss for the period.
