Madhya Pradesh High Court
Surendra Gurjar vs The State Of Madhya Pradesh on 15 February, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 6595 of 2023 (SURENDRA GURJAR Vs THE STATE OF MADHYA PRADESH) Dated : 15-02-2023 Shri Prashant Sharma, learned counsel for the applicant.
Shri Dheeraj Budholiya, learned Panel Lawyer for the State. Shri D.S. Raghuvanshi, learned counsel for the complainant.
Learned counsel for the applicant seeks and is granted time to argue the matter.
As prayed, list the case on 17/02/2023.
(SUNITA YADAV) JUDGE vpn VIPIN KUMAR AGRAHARI 2023.02.17 10:05:04 +05'30'