Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 426] [Entire Act] State of Uttar Pradesh - Subsection Section 426(1) in Uttar Pradesh Municipal Corporation Act, 1959 (1)No person shall, without licence from the Municipal Commissioner, sell or expose for sale any animal or article in any Corporation market.
