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[Cites 0, Cited by 1] [Article 338B(5)] [Article 338B] [Constitution]

Constitution Subarticle

Article 338B(5)(a) in Constitution of India

(a)to investigate and monitor all matters relating to the safeguards provided for the socially and educationally backward classes under this Constitution or under any other law for the time being in force or under any order of the Government and to evaluate the working of such safeguards;