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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 7 in The Emergency Risks (Goods) Insurance Scheme

7. A single policy for all goods in a Presidency town or district.

- Every person insuring goods against emergency risks under this scheme shall apply for insurance under single policy covering all insurable goods which may at the time of the application be owned by him within one and the same Presidency town or district and which are not at the time of such application covered by any other policy insuring them against emergency risks under this scheme, but any such person insuring any goods in more than one Presidency town or district may apply for a single policy of insurance covering all his goods in all the Presidency towns or district i.e., the indicates in that application the insurable value of the goods situated in such Presidency town or district separately.