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[Cites 0, Cited by 3] [Section 72(3)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(3)(b) in Motor Vehicles Act, 1939

(b)the laden weight of which exceeds the registered laden weight specified in the certificate of registration, [* * *] [The word 'or' omitted by Act 47 of 1978, section 29 (w.e.f. 16-1-1979).]