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[Cites 0, Cited by 0] [Section 314(3)] [Section 314] [Entire Act]

State of Tamilnadu - Subsection

Section 314(3)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)himself bring the said hutting ground or portion or any part of the same which has not been sold or leased under clause (a), into conformity with such standard plan; or